Allahabad High Court
Mrs. Anita Devi vs Prescribed Authority Under U.P. ... on 7 November, 2019
Author: Yashwant Varma
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 6 Case :- WRIT - C No. - 29707 of 2019 Petitioner :- Mrs. Anita Devi Respondent :- Prescribed Authority Under U.P. Panchayat Raj Act/ Sub Divisional Officer And 11 Others Counsel for Petitioner :- Ajit Kumar Counsel for Respondent :- C.S.C. Hon'ble Yashwant Varma,J.
None has appeared for the petitioner even in the revised call. The Court further notes that on three previous occasions also, the matter was adjourned on the request of learned counsel for the petitioner.
Consequently the petition is dismissed for want of prosecution.
Order Date :- 7.11.2019 faraz