Bombay High Court
Schindler (China) Elevator Co. Ltd vs Deputy Director Of Inome Tax ... on 2 January, 2020
Author: M.S. Karnik
Bench: Nitin Jamdar, M.S. Karnik
1 7. WP 3607.19.doc
JPP
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3607 OF 2019
Schindler (China) Elevator Co. Ltd. ... Petitioner
V/s.
Deputy Director of Income Tax
(International Taxation) 4(2)(1) and Ors. ... Respondents
Mr. Madhur Agrawal i/b. Atul Jasani for the Petitioner
Mr. P.C. Chhotaray for the Respondents
CORAM : NITIN JAMDAR &
M.S. KARNIK, JJ.
DATE : 02 JANUARY 2020 P.C. :-
The learned Counsel for the Respondent - Revenue seeks longer time to file reply affidavit.
2. Stand over to 18 February 2020. Copy of the reply be served on the Petitioner two weeks in advance. Rejoinder, if any, to be filed before the next date.
M.S. KARNIK, J. NITIN JAMDAR, J.
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