Bombay High Court
Raja Bashumiya Maniuyar And Another vs Parmanand Shankarlal Joshi And Others on 17 February, 2023
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
901 CIVIL APPLICATION NO.4412 OF 2020
IN WP/3163/2020
RAJA BASHUMIYA MANIUYAR AND ANOTHER
VERSUS
PARMANAND SHANKARLAL JOSHI AND OTHERS
...
Advocate for Applicants : Mr. Kazi S.S.
AGP for the respondent - State : Mrs. M.A. Deshpande
Advocate for the petitioner in WP : Mr. S.V. Natu
Advocate for respondent no. 4 : Mr. R.B. Wankhede h/f. Mr. S.P. Urgunde
...
CORAM : MANGESH S. PATIL &
S. G. CHAPALGAONKAR, JJ.
DATE : 17 FEBRUARY 2023 PC :
The application for intervention to be heard along with admission / hearing of the writ petition.
2. List the petition for admission along with the application on 21-03-2023.
[ S. G. CHAPALGAONKAR ] [ MANGESH S. PATIL ]
JUDGE JUDGE
arp/
::: Uploaded on - 17/02/2023 ::: Downloaded on - 19/02/2023 03:44:34 :::