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Bombay High Court

Raja Bashumiya Maniuyar And Another vs Parmanand Shankarlal Joshi And Others on 17 February, 2023

Author: Mangesh S. Patil

Bench: Mangesh S. Patil

            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                    901 CIVIL APPLICATION NO.4412 OF 2020
                                IN WP/3163/2020

                RAJA BASHUMIYA MANIUYAR AND ANOTHER
                              VERSUS
               PARMANAND SHANKARLAL JOSHI AND OTHERS

                                         ...
                      Advocate for Applicants : Mr. Kazi S.S.
             AGP for the respondent - State : Mrs. M.A. Deshpande
                 Advocate for the petitioner in WP : Mr. S.V. Natu
     Advocate for respondent no. 4 : Mr. R.B. Wankhede h/f. Mr. S.P. Urgunde
                                         ...

                                CORAM    : MANGESH S. PATIL &
                                           S. G. CHAPALGAONKAR, JJ.
                                DATE     : 17 FEBRUARY 2023

PC :

The application for intervention to be heard along with admission / hearing of the writ petition.

2. List the petition for admission along with the application on 21-03-2023.




     [ S. G. CHAPALGAONKAR ]                    [ MANGESH S. PATIL ]
              JUDGE                                   JUDGE

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