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The Commissioner Of Cgst And Central ... vs Godrej And Boyce Mfg Co. Ltd. on 16 December, 2022

Bench: Ajay Rastogi, Bela M. Trivedi

     ITEM NO.14                               COURT NO.6                 SECTION IX

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 23337/2022

     (Arising out of impugned final judgment and order dated 29-10-2021
     in WP No. 3226/2019 passed by the High Court Of Judicature At
     Bombay)

     THE COMMISSIONER OF CGST AND CENTRAL EXCISE & ORS. Petitioner(s)

                                                     VERSUS

     GODREJ AND BOYCE MFG CO. LTD.                                        Respondent(s)

     (FOR ADMISSION and I.R. and IA No.122635/2022-CONDONATION OF DELAY
     IN FILING and IA No.122636/2022-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT )

     Date : 16-12-2022 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE AJAY RASTOGI
                             HON'BLE MS. JUSTICE BELA M. TRIVEDI


     For Petitioner(s)                   Mr. N. Venkatraman,Adv.
                                         Ms. Rukhmini Bobde, Adv.
                                         Mr. Chandrashekarh Bharathi, Adv.
                                         Ms. Deepabali Datta, Adv.
                                         Mr. Raghav Sharma, Adv.
                                         Mr. Pratyush Shrivastava, Adv.
                                         Mr. Mukesh Kumar Maroria, AOR

     For Respondent(s)                   Mr. Rupesh Kumar, AOR
                                         Ms. Pankhuri Srivastava, Adv.
                                         Ms. Neelam Sharma, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Dasti, in addition, is permitted.

Reason: Tag with SLP(C) NO. 7780/21 @ SLP(C) Diary No. 9781/2021.

(VIRENDER SINGH (ASHWANI THAKUR) COURT MASTER (NSH) ASTT. REGISTRAR-cum-PS