Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Odisha - Subsection

Section 31(5) in The Orissa Agricultural Produce Markets Rules, 1958

(5)Every meeting of the Sub-Committee shall be presided over, by the Chairman of the Sub-Committee and in his absence by members, present at the meeting and in every case of equality of votes, the Chairman or the presiding member shall have and exercise a second or casting vote.