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[Cites 0, Cited by 0] [Section 12A] [Entire Act]

Union of India - Subsection

Section 12A(10) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(10)Suction wells in oil fuel tanks may protrude into the double bottom below the, boundary line defined by the distance h, provided that such wells are as small as practicable and the distance between the well bottom and the bottom shell plating is not less than 0.5 h.