Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 169] [Entire Act] State of Bihar - Subsection Section 169(2) in The Bihar Motor Vehicles Rules, 1992 (2)No trailer, the design of which is approved shall be altered so that it does not comply with the approved design.
