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State of Punjab - Section

Section 107 in Punjab Gram Panchayat Act, 1952

107. Expenses to be met from State Revenue.- Government shall appoint a Director of Panchayats for the State as well as the staff and establishment which may be required to assist him and the salaries of the Director and such staff and establishment as well as any other expenses which Government may incur in carrying this Act into effect shall be defrayed by Government.