Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Jharkhand - Subsection Section 9(iv) in Bihar Civil Service (Judicial Branch) (Recruitment) Rules, 1955 (iv)a certificate from any registered medical practitioner in the prescribed form which may be obtained from the Secretary to the Commission;
