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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Goa - Subsection

Section 48(28) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(28)He/She shall return all the unutilised balance answer books and supplements to the stationery supervisor, who shall receive the same after due verification vis-à-vis Supervisors' Report 'A' specified by the Board.