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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(j) in The Insecticides Act, 1968

(j)"manufacture", in relation to any insecticide, includes-
(i)any process or part of a process for making, altering, finishing, packing, labelling, breaking up or otherwise treating or adopting any insecticide with a view to its sale, distribution or use but does not include the packing or breaking up of any insecticide in the ordinary course of retail business; and
(ii)any process by which a preparation containing an insecticide is formulated;