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[Cites 0, Cited by 0] [Section 397(1)] [Section 397] [Entire Act]

State of Telangana - Subsection

Section 397(1)(a) in Greater Hyderabad Municipal Corporation Act, 1955

(a)overhang, jut or project into, or in any way encroach upon, or obstruct in any way the safe or convenient passage of the public along, any street, or