Section 2 in Indian Stamp (M.P. Amendment) Act, 2017
2. Amendment of Central Act No. II of 1899 in its application to the State of Madhya Pradesh.
- The Indian Stamp Act, 1899 (No. II of 1899) (hereinafter referred to as the principal Act) shall in its application to the State of Madhya Pradesh be amended in the manner hereinafter provided.
