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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(1A) in The Chandernagore Municipal Corporation Act, 1990

(1A)[ "Annual Development Plan" means the Annual Development Plan prepared under section 292;] [Original clause (1) was renumbered as clause (1A) by West Bengal Act 17 of 1995. Thereafter, clause (1A) was renumbered as clause (IB) and present clause' (1A) inserted by West Bengal Act 30 of 1997.]