Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(11) in The Orissa Port Trust Act, 1962 (11)"pier" includes any stage, stairs, landing-place, hard-jetty, landing stage, floating barge, or pontoon and any bridge or other works connected therewith;
