Supreme Court - Daily Orders
Pooja Nikesh Giri C/O Ms Shri Shyam Giri vs Nikesh Pannalal Giri on 23 January, 2018
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.9 COURT NO.4 SECTION XVI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 51/2018
POOJA NIKESH GIRI Petitioner(s)
VERSUS
NIKESH PANNALAL GIRI Respondent(s)
(FOR IA No.5875/2018-STAY APPLICATION and IA No.5877/2018-EXEMPTION
FROM FILING O.T.)
Date : 23-01-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Rajiv Kumar, Adv.
Mr. Binod Kumar Singh, Adv.
Mr. Sukumar, Adv.
Mr. Suraj P. A., Adv.
Mr. Kusum Chaudhary, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meanwhile, there will be a stay of the proceedings of M.J. Petition No. A-163 of 2017 titled as Shri Nikesh Pannalal Giri v. Mrs. Pooja Nikesh Giri pending before the Court of Civil Judge (Sr. Division), Vasai, Palghar, Mumbai, Maharashtra.
(MEENAKSHI KOHLI) (KAILASH CHANDER)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
MEENAKSHI KOHLI
Date: 2018.01.24
11:40:51 IST
Reason: