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Supreme Court - Daily Orders

Pooja Nikesh Giri C/O Ms Shri Shyam Giri vs Nikesh Pannalal Giri on 23 January, 2018

Bench: Madan B. Lokur, Deepak Gupta

     ITEM NO.9                                 COURT NO.4                 SECTION XVI -A

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil)                    No(s).   51/2018

     POOJA NIKESH GIRI                                                     Petitioner(s)

                                                       VERSUS

     NIKESH PANNALAL GIRI                               Respondent(s)
     (FOR IA No.5875/2018-STAY APPLICATION and IA No.5877/2018-EXEMPTION
     FROM FILING O.T.)

     Date : 23-01-2018                   This petition was called on for hearing today.

     CORAM :                             HON'BLE MR. JUSTICE MADAN B. LOKUR
                                         HON'BLE MR. JUSTICE DEEPAK GUPTA

     For Petitioner(s)                   Mr.   Rajiv Kumar, Adv.
                                         Mr.   Binod Kumar Singh, Adv.
                                         Mr.   Sukumar, Adv.
                                         Mr.   Suraj P. A., Adv.
                                         Mr.   Kusum Chaudhary, AOR

     For Respondent(s)

                             UPON hearing the counsel the Court made the following

                                                    O R D E R

Issue notice.

In the meanwhile, there will be a stay of the proceedings of M.J. Petition No. A-163 of 2017 titled as Shri Nikesh Pannalal Giri v. Mrs. Pooja Nikesh Giri pending before the Court of Civil Judge (Sr. Division), Vasai, Palghar, Mumbai, Maharashtra.





     (MEENAKSHI KOHLI)                                                   (KAILASH CHANDER)
       COURT MASTER                                                        COURT MASTER
Signature Not Verified

Digitally signed by
MEENAKSHI KOHLI
Date: 2018.01.24
11:40:51 IST
Reason: