Delhi High Court - Orders
Hitachi India Private Limited vs Additional Director Dggi & Ors on 28 March, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3928/2025
HITACHI INDIA PRIVATE LIMITED .....Petitioner
Through: Mr. V. Lakshmikumaran, Mr.
Yogendra Aldak, Mr. Kunal
Kapoor, Mr. Yatharth Tripathi,
Advocates
versus
ADDITIONAL DIRECTOR DGGI & ORS. .....Respondents
Through: Mr. Harpreet singh, Advocate
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 28.03.2025 CM APPL. 18233/2025 (Ex.)
1. Allowed, subject to all just exceptions.
2. The application shall stand disposed of. W.P.(C) 3928/2025
3. Learned counsel appearing for the Petitioner states that the issue raised in this petition is fully covered by the judgments of Metal One Corporation India Pvt. Ltd. & Ors. v. Union of India & Ors. 2024 SCC OnLine Del 7499 and Thales India Pvt. Ltd. v. Additional Commissioner of CGST, Audit-II, Delhi & Anr. [W.P.(C) 16611/2024].
4. Learned counsel for the Respondents seeks for some time to take instructions and file an affidavit, if necessary.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/04/2025 at 23:50:06
5. List on 13.05.2025.
SUBRAMONIUM PRASAD, J.
HARISH VAIDYANATHAN SHANKAR, J.
MARCH 28, 2025/v This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/04/2025 at 23:50:06