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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(1)(xviii) in The Punjab Shops and Commercial Establishments Act, 1958

(xviii)["opened" in relation to a shop or commercial establishment whose entrance is the only entrance to the residence, means opened for the service of any customer or for any business connected with the establishment;] [Substituted by Punjab Act No. 1 of 1964, section 2.]