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[Cites 0, Cited by 0] [Section 13A] [Entire Act]

State of Bihar - Subsection

Section 13A(a) in The Bihar State Aid to Industries Rules, 1959

(a)[ Project Executive Officer, Community Project Officer (Industrial), Sub-Divisional Magistrates, Block Development Officers and District Industries Officers to the District Magistrates; [Substituted by G.S.R. 12 dated 26th July, 1973.]