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Himachal Pradesh High Court

Durga Ram vs . H.P. University on 10 August, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Durga Ram Vs. H.P. University .

CWPOA No. 208 of 2020 10.08.2022 Present: Mr. R.S. Gautam, Advocate, for the petitioner.

Mr. Surender Verma, Advocate, for respondent No.1. Mr. Kunal Thakur, Deputy Advocate General, for respondent No.2-State.

CMP-T No. 758 of 2022 For the reasons stated in the application, the same is allowed. Application stands disposed of.

CWPOA No. 208 of 2020 List alongwith connected matters on 14.09.2022.

Amended memo of parties be also filed on or before the next date.

( Satyen Vaidya ) Judge 10th August, 2022 (sushma) ::: Downloaded on - 10/08/2022 20:04:45 :::CIS