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[Cites 0, Cited by 0] [Section 178] [Entire Act]

State of Punjab - Subsection

Section 178(4) in The Punjab Panchayati Raj Act, 1994

(4)The Zila Parishad reconstituted upon the dissolution of the existing Zila Parishad before the expiration of its duration, shall continue only for the remainder of the period for which the dissolved Zila Parishad would have continued under section 166 had it not been so dissolved.