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[Cites 0, Cited by 0] [Section 194LC(2)] [Section 194LC] [Entire Act]

Union of India - Subsection

Section 194LC(2)(ia) in The Income Tax Act, 1961

(ia)in respect of monies borrowed by it from a source outside India by way of issue of rupee denominated bond before the 1st day of July, [2023; or]