Section 6(2)(a) in The Assam State Co-operative Agriculture and Rural Development Bank Limited

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(2)(a) in The Assam State Co-operative Agriculture and Rural Development Bank Limited

(a)All persons who are Co-applicants for loan ; Coperceners co-pattadars, lineal ascendants or descendants of the applicant and members of the family of the applicant and all other persons who have a right tile or interest in or upon the property of the applicant provided that such persons-

(i)are above the age of 18 years ;

(ii)are competent to contract; and

(iii)have not been convicted in any offence involving moral turpitude;

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State of Assam - Subsection

Section 6(2)(a) in The Assam State Co-operative Agriculture and Rural Development Bank Limited