Section 2 in All-India Institute of Medical Sciences Act, 1956
2. Definitions.
- In this Act, unless the context otherwise requires,-(a)'Fund' means the fund of the Institute referred to an section 16;(b)"Governing Body" means the Governing Body of the Institute;(c)'Institute' means the All-India Institute of Medical Sciences established under section 3;(d)'member' means a member of the Institute;(e)'regulation' means a regulation made by the Institute;(f)'rule' means a rule made by the Central Government.
