Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 73E in The Employees' State Insurance Act, 1948 73E. Power to amend Scheme. The Central Government may, by notification in the Official Gazette, add to, amend, vary or rescind the Scheme.
