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[Cites 0, Cited by 0] [Section 20A(2)] [Section 20A] [Entire Act]

Union of India - Subsection

Section 20A(2)(a) in The Sugar Development Fund Rules, 1983

(a)for the sugar manufactured by the sugar mills located in the coastal states in India, the payment shall be rupees 1350 per tonne of sugar exported; and