Section 272A(2)(c) in The Income Tax Act, 1961

[Cites 0, Cited by 128] [Section 272A(2)] [Section 272A] [Entire Act]

Union of India - Subsection

Section 272A(2)(c) in The Income Tax Act, 1961

(c)to furnish in due time any of the returns, statements or particulars mentioned in section 133 or section 206 [* * *] [ Omitted by Act 33 of 1996, Section 55 (w.e.f. 1.10.1996).][or section 206-C] [ Inserted by Act 49 of 1991, Section 68 (w.e.f. 1.10.1991).] or section 285-B; or

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Union of India - Subsection

Section 272A(2)(c) in The Income Tax Act, 1961