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[Cites 0, Cited by 0] [Section 21(9)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(9)(c) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(c)Food and food materials shall be stored in fly proof safes and handled with the help of wooden ladles or suitable metal forceps whichever is convenient. Vessels once used shall be scalded before being used again.