54. [ Information regarding leave with wages [ Added by G.S.R. 1786, dated 30.9.1970. Earlier Rule 53 omitted by G.S.R. 1886, dated 14.12.1965.]
.-On or before the 20th day of February every year the owner, agent or manager of a mine shall exhibit on the notice board at the office of the mine information regarding leave with wages due to each person employed in the mine calculated upto the 1st of January of that year giving the particulars specified in Form L.]
