Delhi High Court - Orders
Mangalore Refinery And Petrochemicals ... vs Driplex Water Engineering Private ... on 19 July, 2024
Author: Prateek Jalan
Bench: Prateek Jalan
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 235/2022 & I.A. 8460/2022
MANGALORE REFINERY AND
PETROCHEMICALS LIMITED .....Petitioner
Through: Mr. Saswat Pattnaik, Advocate.
versus
DRIPLEX WATER ENGINEERING PRIVATE
LIMITED .....Respondent
Through: Mr. Ganesh Chandru, Mr.
Siddharth Aggarwal & Mr.
Shashwat, Advocates.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 19.07.2024 At the request of learned counsel for the petitioner, to which there is no objection, list on 24.10.2024.
PRATEEK JALAN, J JULY 19, 2024 "Bhupi"/ This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/07/2024 at 03:34:56