Section 83 in Bihar Board's Miscellaneous Rules, 1958
83. Collector's duty in looking to the safety of the strong-room, etc.
- It is the duty of the Collector of a district to see that the strong-room is safe, the chest substantial, the hinges, hasps, etc., in good order and unremovable, and the locks sufficient. He shall report whether the padlocks and all keys (except the strongroom lock's duplicate keys deposited elsewhere) are correct and deposited in accordance with rules.
