Section 82 in The Customs Tariff (Determination of Origin of Goods under the Comprehensive Economic Partnership Agreement between the Republic of India and Japan) Rules, 2011
82.
-7315.89A change to sub-heading 7315.82 through 7315.89 from any other heading.7316.00A change to sub-heading 7316.00 from any other heading.7318.11A change to sub-heading 1318.11 from any other heading.7318.14A change to sub-heading 7318.14 from any other heading.7318.15A change to sub-heading 7318.15 from any other heading, provided that there is a qualifying value content of not less than thirty-five percent.
