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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(c) in The West Bengal Cinemas (Regulation) Act, 1954

(c)"District Magistrate" includes a Deputy Commissioner and means, in relation to Calcutta, the Commissioner of Police, Calcutta;
(cc)[ "film" means a cinematograph film;] [Clause (cc) inserted by West Bengal Act 17 of 1989.]