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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(9) in Gudalur Janmam Estates (Abolition and Conversion into Ryotwari) Rules, 1974

(9)A copy of the order shall be served on the applicant and on each of the respondents. A copy shall also be sent to the Officer immediately superior to the Officer making the enquiry and to the Tahsildar of the taluk.