Section 4 in The Orissa Legislative Assembly ex-Members Pension Rules, 1979
4. Scrutiny of application.
- On receipt of application for pension from ex-Members the sanctioning authority, after verification from the record of his office regarding the period of membership as mentioned in the application, shall decide the amount of pension the ex-member is entitled to under the Act, and thereafter issue a sanction order in Form 'B' specifying the monthly pension.
