Central Administrative Tribunal - Ernakulam
Suresh N S vs The Secretary Ministry Of ... on 5 October, 2023
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Central Administrative Tribunal
Ernakulam Bench
O.A No.180/00643/2020
Thursday, this the 5th day of October, 2023
CORAM:
Hon'ble Mr. Justice K.Haripal, Judicial Member
Hon'ble Mr.K.V.Eapen, Administrative Member
Suresh N.S, aged 32 years
Son of Sudhakaran, Time Scale Sorting Assistant
RMS EK Division, Kochi-11
residing at Nikarathil, Arthungal P.O
Cherthala, Alappuzha - 688 530 - Applicant
(By Advocate: Mrs.Rekha Vasudevan)
Versus
1. Union of India, represented by Secretary to Government
of India, Ministry of Communications, Department of Posts
North Block, New Delhi - 110 001
2. The Chief Postmaster General
Office of the Chief Postmaster General
Kerala Circle, Thiruvananthapuram, Kerala - 695 033
3. Assistant Director (Estt. & Rectt.), Office of the
Chief Postmaster General, Kerala Circle
Thiruvananthapuram - 695 033
4. Superintendent of Post Offices
RMS EK Division, Ernakulam Junction Railway Station
Ernakulam - 682 011
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5. Senior Superintendent of Post Offices
Ernakulam Division
Head Post Office, Hospital Road,
Ernakulam - 682 011
6. Smt. T.S.Jinumol, Postal Assistant
Ernakulam Division, Ernakulam - Respondents
(By Advocate : Mr.N.Anilkumar, SPC)
The O.A having been heard on 5th October, 2023, this Tribunal on the
same day passed the following :
O R D E R (ORAL)
Justice K.Haripal, Judicial Member When the case was taken up for consideration today, Adv.Ms.Elizabeth.V.Joseph representing Adv.Smt.Rekha Vasudevan, learned counsel for the applicant submits that the Original Application is not being pursued.
2. Recording the above submission, Original Application is closed. No costs.
(Dated this the 5th day of October, 2023) K.V.Eapen Justice K.Haripal Administrative Member Judicial Member sv 3 List of Annexures Annexure A1- True copy of the Order of appointment dated 15.6.2010 issued by the IP Cherthala Sub Division Annexure A2- True copy of the Notification No.Rectt/10-6/2019 dated 5.8.2019 issued by the Assistant Director (Mails) Annexure A3- True copy of the forwarding letter No.RTI/R-52/2- dated 11.11.2020 issued by the 5th respondent along with the application form submitted by the applicant in pursuance to the Annexure A2 Notification Annexure A4- True copy of the Memo No.Rectt/10-6/2019 dated 8.7.2020 issued by the 3rd respondent Annexure A5- True copy of the Memo No.B-103 dated 21.7.2020 issued by the 4th respondent Annexure A6- True copy of the representation dated 13.7.2020 submitted by the applicant along with the track consignment report Annexure A7- True copy of the Order dated 24.8.2020 in OA 388/2020 of this Tribunal Annexure A8- True copy of the Order No.Rectt/10-6/CPTS/2019 dated 13.8.2020 issued by the 3rd respondent 4 Annexure A9- True copy of the Letter No.ST/80-46/2019 dated 23.9.2020 addressed by the 3rd respondent to the SPO, Alappuzha Division Annexure A10- True copy of the covering letter no.BB/11/PA Rectt 2019 dated 28.9.2020 issued by the SPO, Alappuzha Division to the applicant Annexure A11- True copy of the Notification No.Rectt/10-6/2020 dated 9.11.2020 issued by the Assistant Post Master General (Staff) Annexure A12- True copy of Memo No.Rectt/10-6/OA-388/2020 dated 17.12.2020 issued by the 2nd respondent Annexure A13- A true copy of the Order No.Rectt/10-6/2019 dated 13.4.2020 Annexure R1- True copy of the Postal Directorate letter dated 26.7.2019 Annexure R2- Judgment of the Hon'ble Apex Court dated 10.2.1995 in the case of R.K.Sabharwal vs. State of Punjab Annexure R3- Department of Posts letter No.137-10/97-SPB-II dated 20.5.1998 ....