Section 7(2)(ii) in The Orissa Rice and Paddy Procurement (Levy) and Restriction on Sale and Movement Order, 1982

[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

(ii)as soon as a new Receipt Book is brought to use, the serial number of re-receipts already brought to use shall be reported to the Collector;

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