Andhra Pradesh High Court - Amravati
Vasireddy Satyanarayana vs The State Of Andhra Pradesh on 12 April, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: W.P.No.9473 of 2022
PROCEEDING SHEET
Sl.No OFFICE
ORDER
DATE NOTE
1. 12.04.2022 NV, J W.P.No.9473 of 2022 Learned Government Pleader for Irrigation takes notice for respondent Nos.1 and 4.
Learned Government Pleader for Finance and Planning takes notice for respondent No.2.
Learned Government Pleader for Revenue takes notice for respondent No.3.
List the matter after four (04) weeks.
I.A.No.1 of 2022 Heard both sides.
In the circumstances, the respondents are directed to pay the approved and final bill amount due to the petitioner within a period of six (6) weeks from the date of receipt of a copy of this order.
_________ NV, J SSP