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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(f) in Punjab Urban Planning and Development Authority (Integration and Inter-se-seniority of Transferred Employees) Rule, 1995

(f)"employee of the Directorate" means an employee of the Directorate, who was serving, immediately before the date of establishment of the Authority, in connection with the affairs of the State of Punjab in the Directorate;