Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 44 in The Rajasthan Economiser Rules, 1959

44. Penalty.

- Any person who does or omits to do any act prohibited or prescribed by these rules shall be punishable with fine which may extend to one hundred rupees.Form AERajasthan Economiser Inspection DepartmentRegister of Economiser(Rules 4, 9 and 10)
Regy. No. Type of economiser Economiser rating Name of Mfg. Year and place of construction Date of registration Name of owner Place where in use Remarks (Transfers etc.)
1 2 3 4 5 6 7 8 9
                 
                 
Form BEIndian Boilers Act 1923 (Act V of 1923)Notice for examination of Economiser under Sections 7 and 8(Vide Rule 14)No........of 19Boiler Inspectorate,Dated the ...............19To....................................................................................Gentlemen/Sir,In reply to your application dated...........you are hereby informed that Economiser Registry No.................... of the above noted premises will be thoroughly examined/Hydraulically tested by the Government Inspector on the ...............to enable the examination to be made, you are bound :-(a)to afford to the Inspector all reasonable facilities for examination and all such information as may reasonably be required of you;(b)to have the economiser properly prepared and for the ready examination in the prescribed manner; and(c)in the case of an application for the registration of an economiser to provide, such drawings, specifications, certificate and other particulars as may be prescribed.Voucher No....................in acknowledgement of Bank/Treasury Receipt No................for Rs.................accompanies.Yours faithfully,Inspector of Boilers.(See reverse for preparation required)Preparation For Examination (Reverse)(a)Preparation for InspectionAt each inspection the economiser shall be emptied and thoroughly cleaned internally and externally in the flues. All mountings shall be opened up and caps removed to permit adequate inspection.Provisions shall, if required by the Inspector be made for the removal of casing of brickwork or either concealing part and for drilling of and tubes and for verifying the pressure gauge and relief valve dimensions and weights. All tubes, headers and flues ways shall be swept clean.Proper provision shall be made to isolate the economiser on the gas side as well as on the water connections of the boiler and from any other working economiser.(b)Preparation for Hydraulic TestThe chest of all mountings subject to water pressure shall be in place and shut tight or blank flanged. The relief valve shall either be secured or removed and the chest opening drank flanged. The attachment for the Inspector’s pressure gauge and the nipple for connecting the Inspector’s test pump have shall be in order. All caps shall be properly fitted and tightened up. The economiser shall be completely filled with water, care being taken to all air to escape and if possible a preliminary test not exceeding the working pressure of the economiser shall be taken before the Inspector’s visit to test the tightness of the joints. When an economiser hydraulically tested for the first time, it shall be offered entirely bare at subsequent tests, lagging or brickwork or portions thereof shall be removed if required by the Inspector.Preparation now required (a) (b).Note. - The last certificate of the economiser should be shown to the Inspector.Tapped ¾" with worth bolt and nut thereof.Tapped ⅞" with worth bolt and nut thereof.Rajasthan Economisers Inspection Department.(Obverse)__________________Form CE(Rules 6, 7 and 14)No.................Date..................19.Economiser Registered on...................Certificate No..........................Application for the registration/inspection/transfer/renewal of an economiser.Under the Indian Boilers Act, 1923 (Act V of 1923) dispensioned drawing and certificates of test vide Regulation 501 should be sent along with an application for the registration of an economiser.
Registry No. engraved on economizer Description Economiser rating (see reverse) Name of owner or company
1 2 3 4
       
       
Where situated-nearest convenient, railwaystation and its distance Date desired for inspection and period for whichcertificate is required Date of expiry of previous certificate, if any Description of work carried on
5 6 7 8
       
       
Name of treasury Treasury receipts No. and date of receipt Amount deposited Remarks
9 10 11 12
       
       
These entries will be made by Boiler Inspector's office. Only one economiser should be put down in each application form.In the case of a transfer required for an economiser imported into the State the following particulars are to be given in addition to the above:-(i)Name and full address of persons or firm from whom the economiser has been purchased.(ii)Name and full address of owners to whom last certificate was granted.(iii)The certificate or provisional order now in force under which the economiser was being worked.I hereby apply to the Chief Inspector of Boilers Rajasthan for the registration/inspection/transfer/renewal (cross out which does not apply) and the grant of a certificate for the economiser above-named for which the requisite fee has been credited into the Government treasury and receipt enclosed herewith.Dated at.....................The............date of..................19 .Signature of owner or agent.(Reverse)Fees for registration and inspection of economisers are calculated on the basis of economiser rating as prescribed in regulation 533 of the Indian Boiler Regulations, 1950 and rule 18 (b) of the Rajasthan Economisers Rules, 1959 made under the Indian Boilers Act, 1923, economiser rating is the number of square feet of heating surface of the economiser.Fees for registration and inspection. - These shall be calculated on the basis of economiser rating as shown below:-
  Inspection Registration
For Economiser rating not exceeding 500 Rs. 40.00 Rs. 50.00
For Economiser rating exceeding 500 but notexceeding 1000 Rs. 50.00 Rs. 60.0
For Economiser rating exceeding 1000 but notexceeding 1500 Rs. 50.00 Rs. 60.0
For Economiser rating exceeding 1500 but notexceeding 2000 Rs. 70.00 Rs. 80.0
For Economiser rating exceeding 2000 but notexceeding 2500 Rs. 80.00 Rs. 90.0
For Economiser rating exceeding 2500 but notexceeding 3000 Rs. 90.00 Rs. 100.0
For Economiser rating exceeding 3000 but notexceeding 3500 Rs. 100.00 Rs. 110.0
For Economiser rating exceeding 3500 but notexceeding 4000 Rs. 110.00 Rs. 120.0
For Economiser rating exceeding 4000 but notexceeding 4500 Rs. 120.00 Rs. 130.0
For Economiser rating exceeding 4500 but notexceeding 5000 Rs. 130.00 Rs. 140.0
For Economiser rating exceeding 5000 Rs. 140.00 Rs. 150.0
Form DE(Vide Rule 26)Report into investigation of the accident of Economiser No..................................ToThe Chief Inspector of Boilers,..................Sir,In accordance with instructions I have held a preliminary inquiry into the accident and the circumstances attending it to Economiser No................... and now make the following report:-
(1)Date and place of accident ..................................................................
(1a)Date of Investigation.....................................................
(2)Name and address of owner....................................................................
(3)Persons killed or injured....................................................................
(4)Name and makers of Economiser or steam pipe..................................................
(5)Age of Economiser or steam pipe..............................................................
(6)Particulars of previous repairs with dates...................................................
(7)The Economiser was last inspected on...................by....................................
(8)Nature of accident...........................................................................
(9)Cause of accident ;..........................................................................
(10)General Remarks.............................................................................DatedInspector of BoilersRemarks by the Chief Inspector of Boilers.