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State Consumer Disputes Redressal Commission

Karamjit Singh S/O Sh.Kapoor Singh vs Dr.Rajiv Sharma, Sharma Eye Hospital on 17 May, 2010

STATE CONSUMER DISPUTES REDRESSAL COMMISSION, PUNJAB, SCO NO.3009-10, SECTOR 22-D, CHANDIGARH   First Appeal No.551 of 2004   Date of Institution : 21.5.2004 Date of Decision : 17.5.2010   Karamjit Singh s/o Sh.Kapoor Singh, R/o Village Joga, Tehsil & District Mansa.

Appellant   Versus   Dr.Rajiv Sharma, Sharma Eye Hospital, 20-Jagdish Marg, Patiala 147001   Respondent   Appeal against the order dated 20.4.2004 of District Consumer Forum, Patiala.

BEFORE   Honble Mr.Justice S.N.Aggarwal, President Mrs.Amarpreet Sharma, Member   PRESENT   For the appellant : None For the respondent : Sh.Ranjan Gupta, Advocate with Sh.Suresh Goel, Advocate   JUSTICE S.N.AGGARWAL, PRESIDENT   For orders, see First Appeal No.596 of 2004.

       

( JUSTICE S.N.AGGARWAL ) PRESIDENT     ( MRS.AMARPREET SHARMA ) MEMBER May 17, 2010 vr/-