State Consumer Disputes Redressal Commission
Karamjit Singh S/O Sh.Kapoor Singh vs Dr.Rajiv Sharma, Sharma Eye Hospital on 17 May, 2010
STATE CONSUMER DISPUTES REDRESSAL COMMISSION, PUNJAB, SCO NO.3009-10, SECTOR 22-D, CHANDIGARH First Appeal No.551 of 2004 Date of Institution : 21.5.2004 Date of Decision : 17.5.2010 Karamjit Singh s/o Sh.Kapoor Singh, R/o Village Joga, Tehsil & District Mansa.
Appellant Versus Dr.Rajiv Sharma, Sharma Eye Hospital, 20-Jagdish Marg, Patiala 147001 Respondent Appeal against the order dated 20.4.2004 of District Consumer Forum, Patiala.
BEFORE Honble Mr.Justice S.N.Aggarwal, President Mrs.Amarpreet Sharma, Member PRESENT For the appellant : None For the respondent : Sh.Ranjan Gupta, Advocate with Sh.Suresh Goel, Advocate JUSTICE S.N.AGGARWAL, PRESIDENT For orders, see First Appeal No.596 of 2004.
( JUSTICE S.N.AGGARWAL ) PRESIDENT ( MRS.AMARPREET SHARMA ) MEMBER May 17, 2010 vr/-