Section 94 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001
94. Permission for construction of multi-storeyed building.
- Permission for construction of a multi-storeyed building shall be given in two stages, namely :(i)initially for construction up to 75% of the proposed building height; and(ii)at the second stage, after proper compliance of the provisions contained in Regulation 27 and sub-Regulation (2) of Regulation 30.
