Supreme Court - Daily Orders
State Of Uttarakhand vs Jishan Lal on 26 October, 2015
ITEM NO.29 REGISTRAR COURT. 2 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Criminal Appeal No(s). 216/2014
STATE OF UTTARAKHAND Appellant(s)
VERSUS
JISHAN LAL Respondent(s)
(with office report)
Date : 26/10/2015 This appeal was called on for hearing today.
For Appellant(s) Mr. Tanmaya Agarwal,Adv.
Mr. Jatinder Kumar Bhatia,Adv.
For Respondent(s)
Ms. Nidhi,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The office report indicates that the Ld. Counsel for parties have failed to file the additional documents within the period provided in the order dated 4.9.2015 of this Court. Viewed thus, the matter shall be processed for listing before the Hon'ble Court on its own turn.
Signature Not Verified Digitally signed by Madhu Grover Date: 2015.10.26 (M V RAMESH) 15:47:18 SCT Reason: Registrar MG