Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 652] [Entire Act] State of Uttar Pradesh - Subsection Section 652(3) in Rules under the United Provinces Excise Act, 1910 (3)Grant of cinema and theatre bar licence in Form F.L. 12 has been discontinued with effect from April 1, 1947.