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Union of India - Section

Section 23 in The Passports Rules, 1980

23. (i) Briefly state circumstances of loss/theft/damage of passport on a plain paper and attach copy of report lodged with local police in case of loss/theft.

(ii)Details of restriction, if any, put on applicant's damaged/lost passport.
(iii)Did applicant avail transfer of residence, foreign travel scheme facility on lost/damaged passport. If so, details please .......................