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Union of India - Section
Section 18 in The Official Languages (Use For Official Purposes Of The Union) Rules, 1976
18.
/817In exercise of the powers conferred by section 8 read with sub-section (4) of section 3 of the Official Languages Act, 1963 (19 of 1963), the Central Government hereby makes the following rules, namely:--| Substituted by G.S.R. 790, dated 24.10.1987. |