Himachal Pradesh High Court
Bal Krishan vs . Satya Devi & Others on 2 May, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Bal Krishan vs. Satya Devi & others .
RSA No. 207 of 2009 2.5.2022 Present: Mr. Vedhant Ranta, Advocate, vice counsel for the appellant.
Mr. Arvind Sharma, Advocate, for the respondents.
At the joint request of the parties, list on 24.6.2022.
r (Satyen Vaidya) Judge 2nd May, 2022 (kck) ::: Downloaded on - 02/05/2022 20:06:20 :::CIS