Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 575] [Entire Act] State of Uttar Pradesh - Subsection Section 575(ii) in Rules under the United Provinces Excise Act, 1910 (ii)A list of licences for the retail vend of Nira for which the Collector proposes to select licensees shall be exhibited at the Collector's office.
