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State of Karnataka - Section

Section 1 in The Karnataka Marine Fishing (Regulation) Act, 1986.

1. Short title and commencement.

(1)This Act may be called the Karnataka Marine Fishing (Regulation) Act, 1986.
(2)It shall come into force on such [date] [Act came into force by notification on 18.08.1986] as may be notified by the Government.