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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Jharkhand - Subsection

Section 12(5) in Jharkhand Water Resources Regulatory Authority Act, 2014

(5)To ensure publication of an annual report containing following information by project authorities :
(a)Irrigation status containing all statistical data relating to irrigation including details of the project wise and basin wise irrigation potential and its actual utilization, water user efficiency and productivity relating to the projects.
(b)Benchmarking of irrigation/multipurpose water projects to identify projects with best management practices for emulation by other projects.
(c)Water Audit of Irrigation/multipurpose water projects giving a systematic and scientific water account of the projects.